Mohd Ishaq vs Branch Manager Uco Bank Anr
2023 Latest Caselaw 3986 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 21721/2013

                                   Mohd. Ishaq Son Of Sh. Mohd. Ismial, Mohalla Shorgaran,
                                   Subhash Bazar, Tonk, Rajasthan.
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.         Branch Manager, Uco Bank, Inside Ram Kishan Temple,
                                              Branch Tonk, Tonk Raj.
                                   2.         Authorised Officer, Uco Bank, Zonal Office, Khailand
                                              Market, Ajmer Raj.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Vikas Kabra For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

22/08/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is granted.

Accordingly, the writ petition is dismissed as withdrawn.

The pending application(s), if any, stand(s) disposed of.

(GANESH RAM MEENA),J

Seema/51

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