Madho Lal And Ors vs Bala Ram And Ors ...
2023 Latest Caselaw 3963 Raj/2

                                   [2023:RJ-JP:18587]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                S.B. Civil Restoration Application No. 194/2017
                                                                                In
                                                     S.B. Civil Second Appeal No.196/2004
                                   1.         Madho Lal S/o Shri Ram Narayan, Resident of Prithyakheri
                                   2.         Bhagwan S/o Kanhaiya Lal Patel, Resident of Prithyakheri
                                   3.         Kanhiya Lal S/o Shri Devilal Resident of Prithyakheri
                                   4.         Ram       Narayan       S/o      Sheetalal       Dhakar       Resident     of
                                              Prithyakheri
                                   5.         Mangi Lal S/o Oram Lal, Resident of Prithyakheri
                                   6.         Dasrath     S/o     Moti       Lal,    Resident       of   Rundlaw,      Teh.
                                              Jhalrapatan, Distt. Jhalawar Raj.
                                              All   Residents         Of     Prithyakheri       And      Another,   Tehsil
                                              Jhalrapatan
                                                                                            ----Defendant-Appellants
                                                                             Versus
                                   1.         Balaram S/o Shri Madhodas, aged about 59 years,
                                              Occupation Pooja, Prithyakheri, Teh. Jhalrapatan, Distt.
                                              Jhalawar Raj.
                                   2.         State Of Rajasthan Through District Collector, Jhalawar
                                                                                       ----Respondents-Defendants

For Petitioner(s) : Mr. Mahesh Sharma For Respondent(s) : Mr. Narendra Mishra

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 22/08/2023

As per the office report, despite taking time from this Court

on 05.10.2017, no step has been taken to bring on record the

legal representatives of deceased-non-applicant no.1/respondent.

In view thereof, this restoration application stands abated

and is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/42

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