Abdul Hammid vs Rasheed Mohammed ...
2023 Latest Caselaw 3919 Raj/2

                                   [2023:RJ-JP:18506]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 7812/2017

                                   Abdul Hammid Son Of Shri Yasin Mansuri Resident Of Rupangarh
                                   Road,     Police     Thana    Gandhi       Nagar       Ke     Samne,   Madanganj
                                   Kishangarh, District Ajmer.
                                                                                                        ----Petitioner
                                                                         Versus
                                   Rasheed Mohammed Son Of Shri Lal Mohammed Resident Of
                                   Chamdaghar, Madanganj Kishangarh District Ajmer.
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/08/2023

No one had put in appearance on behalf of the petitioner on

19.08.2023 even in the second round and in the interest of

justice, the matter was adjourned for today.

Even today, no one has appeared on behalf of the petitioner

in the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /408

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