Mahatab Through His Lrs And Ors vs Ulfat And Ors (2023:Rj-Jp:18509)
2023 Latest Caselaw 3918 Raj/2

[2023:RJ-JP:18509]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 650/2018

1.       Mahatab S/o Idu Deceased
2.       Babu Khan S/o Mahatab Khan
3.       Widow Anguri W/o Mahatab Khan
4.       Widow Kinno D/o Mahatab Khan
5.       Gulab S/o Idu
6.       Parvat S/o Idu
7.       Kokli W/o Sitab
8.       Sher Singh S/o Sitab
9.       Roopi S/o Sitab
10.      Munshi S/o Sitab, All R/o Village Kheramaida, Tehsil
         Laxmangarh, District Alwar.
                                                                        ----Petitioners
                                         Versus
1.       Ulfat S/o Gafur
2.       Ladkuri W/o Gafur
3.       Jasmal S/o Gafur
4.       Ismail S/o Gafur, All R/o Village Khedamaida, Tehsil
         Laxmangarh, District Alwar.
5.       State       Of   Rajasthan        Through         Tehsildar,    Laxmangarh,
         District Alwar.
                                                                      ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/08/2023

No one had put in appearance on behalf of the petitioners on

19.08.2023 even in the second round and in the interest of

justice, the matter was adjourned for today.

[2023:RJ-JP:18509] (2 of 2) [CW-650/2018]

Even today, no one has appeared on behalf of the petitioners

in the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /410

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