Jhohari Lal Meena vs State Revenu Departmentors ...
2023 Latest Caselaw 3878 Raj/2

                                   [2023:RJ-JP:18474]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 7486/2016

                                   Johari Lal Meena S/o Shri Ram Narain Meena, Village 47, Tb
                                   Near Over Bridge, Gangapur City, Swai Madhopur
                                                                                                               ----Petitioner
                                                                             Versus
                                   1.       The State Of Rajasthan Through Principal Secretary,
                                            Revenue Department, Government Secretariat, Jaipur
                                   2.       District Collector, Swai Madhopur.
                                   3.       Thesildar, Bajirpur, Tehsil Bajirpur, Dist. Swai Madhopur
                                   4.       Development Officer, Panchayat City, Gangapur City, Dist.
                                            Swai Madhopur
                                                                                                            ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /6

Powered by TCPDF (www.tcpdf.org)