Ghasi Lal Saini And Anr vs Madjho Lal Saini And Ors ...
2023 Latest Caselaw 3869 Raj/2

[2023:RJ-JP:18552]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 6627/2018

1.       Ghasi Lal Saini Son Of Jammna Lal R/o Near Phatak No.
         201, Bassi Railway Station, Dhani Malian, Bassi District
         Jaipur, Raj.
2.       Rud Mal Saini Son Of Jammna Lal R/o Near Phatak No.
         201, Bassi Railway Station, Dhani Malian, Bassi District
         Jaipur, Raj.
                                                                    ----Petitioners
                                       Versus
1.       Madho Lal Saini Son Of Jagga Ram Mali R/o Near Phatak
         No. 201, Bassi Railway Station, Dhani Malian, Bassi
         District Jaipur, Raj.
2.       Modi Lal Saini Son Of Jagga Ram Mali R/o Near Phatak
         No. 201, Bassi Railway Station, Dhani Malian, Bassi
         District Jaipur, Raj.
3.       Mishri Devi Wife Of Late Sh. Nanag Ram Mali R/o 31
         Ramnagar Colony, Vanasthali Marg, Sindhi Camp Jaipur.
4.       Deepak Saini Son Of Late Sh. Nanag Ram Mali, R/o 31
         Ramnagar Colony, Vanasthali Marg, Sindhi Camp Jaipur.
5.       Rakesh Saini Son Of Late Sh. Nanag Ram Mali, R/o 31
         Ramnagar Colony, Vanasthali Marg, Sindhi Camp Jaipur.
6.       Nathu Lal Son Of Sh. Bhonri Lal @ Bhonrya Adopted Son
         Of Sh. Ramchandra Mali, R/o 38 Ramnagar Colony,
         Vanasthali Marg, Sindhi Camp Jaipur. Since Deceased
7.       Smt. Koyali Devi Wife Of Late Sh. Nathu Lal R/o 38
         Ramnagar Colony, Vanasthali Marg, Sindhi Camp Jaipur.
8.       Gulab Chand Son Wife Of Late Sh. Nathu Lal, R/o 38
         Ramnagar Colony, Vanasthali Marg, Sindhi Camp Jaipur.
9.       Smt. Bhagwati Devi Wife Of Ram Gopal Saini Daughter Of
         Late Sh. Nathu Lal Saini, R/o C 10 Jain Nasia, Narain
         Singh Circle, Vansthali Marg, Jaipur.
10.      Smt. Santosh Devi Wife Of Nand Kishore Sainidaughter Of
         Sh. Nathu Lal Saini R/o Plot No. B-24 Gyan Marg
         Panchmukhi Hanuman, Behind Khetri House, Nahari Ka
         Naka, Jaipur.
11.      Smt. Kanchan Devi Wife Of Sukhden Saini Daughter Of


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                                    [2023:RJ-JP:18552]                          (2 of 2)                        [CW-6627/2018]


                                            Nathu Lal Saini, R/o Plot No. 10 Near Kale Hanuman
                                            Mandir, Amer Road Jaipur.
                                   12.      Smt. Babli Devi Wife Of Rajkumar Saini Daughter Of
                                            Nathu Lal Saini, R/o Plot No. 63 Ramnagar Sodala, Jaipur.
                                   13.      Rajesh Kumar Sharma Son Of Sh. Sita Ram Sharma, R/o
                                            Bassi, Jaipur.
                                   14.      Praveen Kumar Shrama Son Of Sh. Ramcharan Sharma,
                                            R/o Bassi, Jaipur.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Bharat Saini For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /9

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