Dinesh Kumar Jadaun Son Of Late ... vs Shashi Kumar Jadaun Son Of Ramji ...
2023 Latest Caselaw 3865 Raj/2

[2023:RJ-JP:18402]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 26991/2018

Dinesh Kumar Jadaun Son Of Late Shri Ramji Lal, Aged About 64
Years, Resident Of Gangapur City, District Sawai Madhopur
Presently Resident Of In Front Of Jeevan Fertilizer, Surya Naar,
Dakaniya Talab, Kota-3.
                                                                    ----Petitioner
                                    Versus
1.       Shashi Kumar Jadaun Son Of Ramji Lal, Resident Of
         Gangapur City, District Sawai Madhopur Since Deceased
         Through His Legal Heirs
2.       Smt. Manju Bala Wife Of Late Shashi Kumar, Aged About
         48 Years, Resident Of Ward No. 10, Near Jama Maszid,
         Gangapurcity, District Sawai Madhopur (Rajasthan)
3.       Tarun Kumar Son Of Late Shri Shashi Kumar, Aged About
         27 Years, Resident Of Ward No. 10, Near Jama Maszid,
         Gangapurcity, District Sawai Madhopur (Rajasthan)
4.       Arun Kumar Son Of Late Shri Shashi Kumar, Aged About
         18 Years, Resident Of Ward No. 10, Near Jama Maszid,
         Gangapurcity, District Sawai Madhopur (Rajasthan)
5.       Pushpendra Son Of Late Shri Shashi Kumar, Aged About
         15 Years, Minor Through His Natural Guardian His Mother
         Smt. Manju Bala Wife Of Late Shri Shashi Kumar,
         Resident    Of    Ward        No.      10,     Near     Jama    Maszid,
         Gangapurcity, District Sawai Madhopur (Rajasthan)
6.       Sheetal Kumari Daughter Of Late Shri Shashi Kumar,
         Aged About 25 Years, Resident Of Ward No. 10, Near
         Jama Maszid, Gangapurcity, District Sawai Madhopur
         (Rajasthan)
7.       Sub Registrar, Gangapur City, District Sawai Madhopur.
                                                                 ----Respondents

For Petitioner(s) : Ms. Chanchal for Mr. Rajneesh Gupta For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

[2023:RJ-JP:18402] (2 of 2) [CW-26991/2018]

21/08/2023

Counsel appearing for the petitioner submits that the present

writ petition has become infructuous.

In view of the statements made by counsel appearing for the

petitioner, the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /57

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