Ramavtar vs Nathhu Ram And Ors
2023 Latest Caselaw 3842 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 9878/2014

                                   Ramavtar s/o shri panchu ram, resident of torda gujran, tehsil
                                   kotputli, district jaipur (Rajasthan)
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.Nathhu Ram s/o shri sukha ram, r/o torda gujran, tehsil
                                   kotputli, district jaipur (Rajasthan)
                                   2.Gram Panchayat, torda gujran through its sarpanch-ramkuwar
                                   rawat.
                                   3.The Secretary, gram panchayat torda gujran, tehsil kotputli
                                   (Jaipur), rajasthan
                                                                                                     ----Respondents

For Petitioner(s) : Ms. Gayatri Rathore Sr.Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

19/08/2023

Counsel for the petitioner seeks permission to withdraw the

present civil writ petition.

Permission as sought for is granted.

The writ petition is accordingly dismissed as withdrawn.

The pending application(s), if any, stand(s) disposed of.

(GANESH RAM MEENA),J

Seema/104

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