Manoj Gupta Son Of Shri Omprakash ... vs Shri Lokender Pal , General ...
2023 Latest Caselaw 3831 Raj/2

                                   [2023:RJ-JP:18331]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    S.B. Civil Contempt Petition No. 686/2020

                                                                               In

                                                        S.B. Civil Writ Petition No.16102/2019

                                   Manoj Gupta Son Of Shri Omprakash Gupta, Aged About 36
                                   Years, R/o 351, Vijay Nagar, Vijay Mandir Road, Alwar.
                                                                                                            ----Petitioner
                                                                            Versus
                                   1.         Shri Lokender Pal, General Manager, Alwar Sahkari
                                              Upbhokta Wholesale Bhandar Limited, Lohiya Padi, Opp.
                                              Bus Stand, Alwar.
                                   2.         State Of Rajasthan, Through Principal Secretary Medical
                                              And    Health      Department,          Government          Of   Rajasthan,
                                              Jaipur.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Ajay Raj Tantia For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Harshit Tiwari

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

19/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/26

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