Smt. Kaushalaya Vaishnav Wife Of ... vs Mr. Dinesh Kumar Yadav, ...
2023 Latest Caselaw 3826 Raj/2

                                   [2023:RJ-JP:18355]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 803/2022
                                                                        In
                                                     S.B. Civil Writ Petition No.8251/2021
                                    Smt. Kaushalaya Vaishnav Wife Of Shri Siyaram Vaishnav, Aged
                                    About 60 Years, Child Development Project Officer - Mandalgarh,
                                    (Now Retired), District Bhilwara And Resident Of Village Kachola,
                                    Tehsil Mandalgarh, District Bhilwara.
                                                                                                      ----Petitioner
                                                                         Versus
                                    1.         Mr. Dinesh Kumar Yadav, Additional Chief Secretary (At
                                               Present), Department Of Women And Child Development,
                                               Secretariat, Jaipur.
                                    2.         Mr. Ramavtar Meena, Director, Integrated Child
                                               Development Services (Icds) Directorate, Department Of
                                               Women And Child Development, 2, Jalpath, Gandhi Nagar,
                                               Jaipur.
                                    3.         Mr. Sanjay Solanki, Director, Pension And Pensioners,
                                               Welfare Department, Directorate - Rajasthan, Jyoti Nagar,
                                               Jaipur.
                                    4.         State Of Rajasthan, Through Its Secretary To The
                                               Government, Department Of         Women And Child
                                               Development, Secretariat, Jaipur.
                                                                                    ----Respondents/Contemnors

For Petitioner(s) : Mr. Akash Saksena for Mr. Ashish Saksena For Respondent(s) : Ms. Sheetal Mirdha, AAG with Mr. Prateek Singh Mr. Pankaj Choudhary for Mr. Rohit Choudhary, Dy.G.C.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 19/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

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