Satya Prateek Kaushik S/O Shri ... vs State Of Rajasthan
2023 Latest Caselaw 3803 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 11686/2021

                                   Satya Prateek Kaushik S/o Shri Rajeev Kaushik, Aged About 29
                                   Years, R/o 50-P Block, Sri Ganganagar, Rajasthan.
                                                                                                           ----Petitioner
                                                                           Versus
                                   1.         State    Of    Rajasthan,          Through          Principal   Secretary,
                                              Department Of Medical And Health, Government Of
                                              Rajasthan, Government Secretariat, Jaipur.
                                   2.         Mahatma Gandhi University Of Medical Science And
                                              Technology, Jaipur Through Its Registrar.
                                   3.         Mahatma Gandhi Medical College And Hospital, Sita Pura
                                              Jaipur Through Its Principal And Controller.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Shanker Lal Verma on behalf of Mr. Nirmal Kumar Goyal For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

19/08/2023

Counsel for the petitioner seeks permission to withdraw the

present civil writ petition.

Permission as sought for is granted.

The writ petition is accordingly dismissed as withdrawn.

The pending application(s), if any, stand(s) disposed of.

(GANESH RAM MEENA),J

Seema/80

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