Citation : 2023 Latest Caselaw 3802 Raj/2
Judgement Date : 19 August, 2023
[2023:RJ-JP:18349]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 912/2020
In
S.B. Civil Writ Petition No.20710/2013
1. Rajendra Saini S/o Shri Hajari Lal Saini, Aged About 34
Years, Resident Of Malpura, Ward No. 23, Baswa Road,
Jangeer, Bandikui, District Dausa (Rajasthan)
2. Hariram Sanam S/o Shri Jeetaram, Aged About 30 Years,
Resident Of Plot No. 354, J.p. Colony, Sector-1, Shastri
Nagar, Jaipur (Raj.)
3. Niranjan Singh Shekhawat S/o Shri Sajjan Singh, Aged
About 34 Years, Resident Of 39, Van Vihar Colony, Tonk
Phatak, Tonk Road, Jaipur (Raj).
4. Manish Saini S/o Shri Mahesh Chand Saini, Aged About
24 Years, Malipuram Ward No. 23, Basawa Road, Jangeer,
Bandikui, District Dausa (Raj).
5. Rajesh Yadav S/o Shri Gopal Lal Yadav, Aged About 27
Years, Resident Of Mangara Wali Dhani, Dhodsar, Chomu,
District Jaipur (Raj.)
6. Manish Kumar Pareek S/o Shri Ram Kishore Pareek, Aged
About 28 Years, Resident Dadar Bawadi, Post Jalsu Via
Jahota, District Jaipur (Raj.)
7. Manohar Yadav S/o Shri Gopal Lal Yadav, Aged About 32
Years, Resident Of 224, Aheeron Ki Dhani, Village Niwaru,
District Jaipur (Raj.)
8. Manish Kumar Sain S/o Shri Suresh Sain, Aged About 33
Years, Resident Of 8/a, Narendra Nagar, Swej Farm, New
Sanganer Road, Sodala, Jaipur (Raj).
9. Narendra Singh S/o Shri Ram Kuwar Singh, Aged About
28 Years, Resident Of 10, Durgapura Colony, Bhawani
Niketan Girls School, Jhotwara, Jaipur (Raj).
10. Girraj Sharma S/o Shri Mool Chand Sharma, Aged About
34 Years, Resident Of Shyamsinghpura, Via Bandikui,
Tehsil Basawa, District Dausa (Raj).
11. Shyoram Gurjar S/o Shri Jansiram Gurjar, Aged About 30
Years, Resident Of Golpur, District Sawaimadhopur (Raj).
12. Manish Pandey S/o Shri Lallan Pandey, Aged About 33
Years, Resident Of C-102, Archana Nagar, Murlipura,
Jaipur (Raj).
----Petitioners
Versus
1. Shri Vinod Kumar Bharwani, Principal Secretary,
Department Of Law, Government Of Rajasthan,
Secretariat, Jaipur.
2. Shri Hukum Singh Rajpurohit, Secretary Department Of
Law And Legal Affairs (Litigation), Secretariat, Jaipur.
(Downloaded on 11/11/2023 at 07:19:21 PM)
[2023:RJ-JP:18349] (2 of 3) [CCP-912/2020]
3. State Of Rajasthan, Through Secretary, Department Of
Law And Legal Affairs, Secretariat (Litigation) Secretariat,
Jaipur.
----Respondents/Contemnors
Connected With S.B. Civil Contempt Petition No. 872/2020 In S.B. Civil Writ Petition No.2360/2018
1. Ummed Singh Son Of Shri Ganga Sahay Gurjar, R/o Malarna, Tehsil Lawan, District Dausa (Rajasthan)
2. Brajesh Sharma Son Of Late Shri Ramesh Chandra Sharma, R/o B-16, Sitarampuri, Hida Ki Mori, Ramganj, Jaipur (Rajasthan)
----Petitioners Versus
1. State Of Rajasthan Through Principal Secretary, Department Of Law, Government Of Rajasthan, Secretariat Jaipur.
2. Shri Vinod Kumar Bharwani Principal Secretary, Department Of Law, Government Of Rajasthan, Secretariat, Jaipur.
----Respondents/Contemnors S.B. Civil Contempt Petition No. 906/2020 In S.B. Civil Writ Petition No.2360/2018
1. Hari Mohan Meena S/o Shri Ganga Sahai Meena, Aged About 40 Years, Resident Of Village Bindarwada, Post Sikandara, Tehsil Sikrai, District Dausa Raj.
2. Rewatdan Charan S/o Late Shri Ram Karan Bareth, Resident Of Mukam Charanwala, Post Pawaliya, Via. Chittora, Renwal Maji Ki, District Jaipur Raj.
3. Neeraj Kumar Jangid S/o Shri Ram Jeevan Jangid, Resident Of 204, Surya Nagar-B, Kardhani Thane Ke Pass, Kalwar Road, Nau Dukan, Jaipur (Rajasthan).
4. Ramji Lal Sharma S/o Shri Govind Narayan Sharma, Resident Of Mukam Post Nimodiya, Tehsil Chaksu, Jaipur (Rajasthan).
5. Ramratan Sharma S/o Shri Hari Shankar Sharma, Resident Of Plot No. 37A, Rajeev Vihar, New Sanganer Road, Rajatpath, Mansarovar, Jaipur.
6. Abdul Sattar S/o Shri Abdul Aziz, Resident Of 245/5, Outside Char Darwaja Bahar, Aziz Colony, Jaipur (Rajasthan).
----Petitioners
[2023:RJ-JP:18349] (3 of 3) [CCP-912/2020]
Versus
1. State Of Rajasthan, Through The Principal Secretary, Law Department, Govt. Secretariat, Jaipur.
2. Shri Vinod Kumar Bharwani, Principal Secretary, Department Of Law, Government Of Rajasthan, Secretariat, Jaipur.
----Contemnors/Respondents
For Petitioner(s) : Mr. Nathu Singh Chauhan Mr. Deepak Sharma for Mr. M.K. Kaushik For Respondent(s) : Mr. Shovit Jhajharia
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
19/08/2023
In view of order dated 06.05.2022 passed by the Hon'ble
Supreme Court of India in Petition(s) for Special Leave to Appeal
(C) No(s). 7990/2022 whereby, operation of the order, contempt
whereof is alleged, is stayed, learned counsels for the petitioners
want to withdraw these contempt petitions with liberty to get the
same revived if the need so arises.
The prayer is not opposed by the learned counsel for the
respondents.
These contempt petitions are dismissed accordingly with
liberty as aforesaid.
The notices are discharged.
(MAHENDAR KUMAR GOYAL),J
Manish/55-57
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!