Smt. Suman Devi W/O Thakurdas vs Smt. Nathiya Devi W/O Shri Gaya ...
2023 Latest Caselaw 3769 Raj/2

                                   [2023:RJ-JP:18279]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                S.B. Civil Miscellaneous Application No. 17/2020
                                                                             In
                                                    S.B. Civil Second Appeal No.223/2018

                                    Smt. Suman Devi W/o Thakurdas, Asha Drycleaners, Prop. Smt.
                                    Suman, Shop Amc No. 1166/26, Bholeshawar Marg, Ajay Nagar,
                                    Jaipur
                                                                                      ----Non-Applicant-Appellant
                                                                         Versus
                                    1.       Smt. Nathiya Devi W/o Shri Gaya                          Prasad   (Since
                                             Deceased), Through Her Legal Heirs
                                    1/1.     Kamal Kumar S/o Late Gaya Prasad, Resident Of Property
                                             Amc No. 1166/26, Bholeshawar Marg, Ajay Nagar, Jaipur
                                    1/2.     Vimal Kumar S/o Late Gaya Prasad, Resident Of Property
                                             Amc No. 1166/26, Bholeshawar Marg, Ajay Nagar, Jaipur
                                    1/3.     Nirmal Kumar S/o Late Gaya Prasad, Resident Of Property
                                             Amc No. 1166/26, Bholeshawar Marg, Ajay Nagar, Jaipur
                                    1/4.     Santosh Kumar S/o Late, Resident Of Property Amc No.
                                             1166/26, Bholeshawar Marg, Ajay Nagar, Jaipur
                                    1/5.     Smt. Mamta W/o Rajendra And D/o Late Gaya Prasad,
                                             Resident Of Khanpura Behind Balaji School, Subhash
                                             Nagar, Ajmer
                                                                                      ----Applicants-Respondents

For Petitioner(s) : Mr. O.P. Mishra For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

18/08/2023

Learned counsel for the applicant(s) submits that this civil

miscellaneous application is rendered infructuous.

The civil miscellaneous application is dismissed accordingly.

Pending application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/106

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