Mohammad Yaseen Andanr vs Abdul Khalik Andors ...
2023 Latest Caselaw 3748 Raj/2

                                   [2023:RJ-JP:18150]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 5735/2016

                                   1.       Mohammad Yaseen S/o Late Shri Noor Mohammad, 731,
                                            Koyalewali Gali, Ramganj Bazar, Jaipur
                                   2.       Fareed Ahmed S/o Late Shri Noor Mohammad, 721,
                                            Koyalewali Gali, Ramganj Bazar, Jaipur
                                                                                                    ----Petitioners
                                                                       Versus
                                   1.       Abdul Khalik S/o Abdul Azeez
                                   2.       Abdul Zabar S/o Abdul Azeez, 1429, Near Badi
                                            Rehmaniya Masjid, Ramganj Bazar, Jaipur
                                                              .....Non applicant-Plaintiff-Respondents

3. Mohammad Ramzan S/o Mohamadd Hussain, R/o Shop No.3045, Near Stair of Laxminaryan Temple, Opposite Dudu House, Ramganj Bazar, Jaipur

----Non applicant-Defendant-Respondent

For Petitioner(s) : Mr. Asgar Khan For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

18/08/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /37

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