Suresh Kumar Meena Son Of Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 3736 Raj/2

                                   [2023:RJ-JP:18267]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 2758/2020

                                   Suresh Kumar Meena Son Of Shri Mahaveer Prasad Meena, Aged
                                   About 46 Years, R/o Kishorepura, Tehsil Udaipurwati, District
                                   Jhunjhunu.
                                                                                                               ----Petitioner
                                                                             Versus
                                   1.       State Of Rajasthan, Through Secretary, Panchayati Raj
                                            Department, Govt. Secretariat, Jaipur.
                                   2.       Chief Election Officer, State Of Rajasthan, Secretariat,
                                            Jaipur.
                                   3.       District Election Officer,                  (Panchayat)          Cum     District
                                            Collector, Jhunjhunu (Raj.)
                                   4.       Sub Divisional Magistrate, Sub Division Udaipurwati,
                                            District Jhunjhunu.
                                                                                                            ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

18/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /76

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