Rajesh Kumar Parashar S/O Shri ... vs Shri Badri Narayan Sharma ...
2023 Latest Caselaw 3727 Raj/2

[2023:RJ-JP:18184]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

          S.B. Civil Miscellaneous Application No. 151/2022
                                            In
               S.B. Civil Contempt Petition No.228/2012
                                            In
                     S.B. Civil Writ Petition No.5105/2009

1.       Dinesh Chandra S/o Shri Vishambhar Dayal Sharma,
         Aged About 49 Years, R/o Mehmudpura, Tehsil Bayana,
         Distt. Bharatpur (Raj.).
2.       Ved Prakash S/o Shri Laxmanswaroop Dhakad, Aged
         About 49 Years, R/o Bajherakala, Tehsil Weir, Distt.
         Bharatpur.
                                                                     ----Petitioners
                                        Versus
1.       Shri Badri Narayan Sharma, The Principal Secretary,
         Medical And Health Department, Government Of
         Rajasthan, Secretariat, Jaipur.
2.       Mrs. A. Gayatri Rathore, The Managing Director, National
         Rural Health Mission, Rajasthan, Jaipur.
3.       Shri D.s. Bankawat, The Project Director, National Rural
         Health Mission, Swasthya Bhawan, Jaipur.
4.       Shri Deepak Upreti, The Principal Secretary, Medical And
         Health    Department,   Government      Of    Rajasthan,
         Secretariat, Jaipur.
5.       Shri Umardeen Khan, The Project Director, National Rural
         Health Mission, Swasthya Bhawan, Jaipur.
                                    ------Respondent Contemnors

6. Vivek Kumar Garg S/o Shri Banwari Lal Garg, Aged About 48 Years, R/o Subhash Chowk, Bayana, Distt. Bharatpur (Raj.).

----Proforma-Respondent/Non-Applicants Connected With S.B. Civil Miscellaneous Application No. 152/2022 In S.B. Civil Contempt Petition No.246/2012 In S.B. Civil Writ Petition No.7990/2009

1. Banwari Lal Giri S/o Shri Jagannath Giri, Aged About 46 Years, R/o Village Mathjarari, Post Norha, Tehsil Badi, Distt. Dholpur.

2. Jai Singh Gurjar S/o Shri Ram Ratan Gurjar, Aged About 50 Years, R/o Village Post Chandrana, Dist. Dausa (Raj.)

[2023:RJ-JP:18184] (2 of 5) [CMAP-151/2022]

----Petitioners Versus

1. Shri Badri Narayan Sharma, The Principal Secretary, Medical And Health Department And Family Welfare, Govt. Of Rajasthan, Govt. Secretariat, Jaipur.

2. Mrs. A. Gayatri Rathore, The Managing Director, National Rural Health Mission, (Rajasthan), Jaipur.

3. Shri D.S. Bankawat, The Project Director, National Rural Health Mission, (Rajasthan), Jaipur.

----Respondents/Contemnors

4. Munna Puri S/o Shri Natthi Puri, Aged About 46 Years, R/o Village Mathjarari, Post Roopspur, Tehsil Badi, Distt. Dholpur.

----Proforma Respondent/Non-Applicants S.B. Civil Miscellaneous Application No. 153/2022 In S.B. Civil Contempt Petition No.245/2012 In S.B. Civil Writ Petition No.1244/2010

Bharat Bhushan Sharma S/o Shri Om Prakash Sharma, Aged About 42 Years, R/o Ram Nagar, Block A, In Front Of Lata House, Udaimod, Gangapurcity, Distt. Sawai Madhopur.

----Applicant Versus

1. Shri Badri Narayan Sharma, The Principal Secretary, Medical And Health Department And Family Welfare, Govt. Of Rajasthan, Govt. Secretariat, Jaipur.

2. Mrs. A. Gayatri Rathore, The Managing Director, National Rural Health Mission, (Rajasthan), Jaipur.

3. Shri D.s. Bankawat, The Project Director, National Rural Health Mission, (Rajasthan), Jaipur.

----Respondents-Contemnors S.B. Civil Miscellaneous Application No. 154/2022 In S.B. Civil Contempt Petition No.276/2012 In S.B. Civil Writ Petition No.3842/2009

Rajesh Kumar Parashar S/o Shri Manohari Sharma, Aged About 44 Years, R/o Village And Post Dhandhawali, Post Somla Raja, Tehsil Hindaun City, Distt. Karauli.

----Applicant Versus

[2023:RJ-JP:18184] (3 of 5) [CMAP-151/2022]

1. Shri Badri Narayan Sharma, The Prinicpal Secretary, Medical And Health Department And Family Welfare, Government Of Rajasthan, Secretariat, Jaipur.

2. Mrs. A. Gayatri Rathore, The Managing Director, National Rural Health Mission, Rajasthan, Jaipur.

3. Shri D.s. Bankawat, The Project Director, National Rural Health Mission, Swasthya Bhawan, Jaipur.

4. Shri Deepak Upreti, The Principal Secretary, Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur.

5. Shri Umardeen Khan, The Project Director, National Rural Health Mission, Swasthya Bhawan, Jaipur.

----Respondent/Contemnors

6. Vinod Kumar Sharma S/o Shri Keshavdev Sharma, R/o 182/201, Kumbha Marg, Pratap Nagar, Sanganer, Jaipur.

7. Mukesh Chandra S/o Shri N.r. Sharma, R/o Village And Post Baswa, Tehsil Baswa,distt. Dausa.

8. Mukesh Kumar S/o Shri Manohar Lal, R/o Village And Post Titarka, Tehsil Kishangarbas, Distt. Alwar.

9. Niranjan Kumar Sharma S/o Shri Brijmohan Lal Sharma, R/o Gurukripa Bhawan, Village And Post Harnet, Tehsil Thanagaji, Distt. Alwar.

----Proforma-Respondents/Non-Applicants S.B. Civil Miscellaneous Application No. 155/2022 In S.B. Civil Contempt Petition No.244/2012 In S.B. Civil Writ Petition No.12812/2009

Ram Prasad Sharma S/o Shri Moti Lal Sharma, Aged About 46 Years, R/o Village Mandavari, Tehsil Lalsot, Distt. Dausa (Raj.)

----Petitioner Versus

1. Shri Badri Narayan Sharma, The Principal Secretary, Medical And Health Department And Family Welfare, Govt. Of Rajasthan, Govt. Secretariat, Jaipur.

2. Mrs. A. Gayatri Rathore, The Managing Director, National Rural Health Mission, (Rajasthan), Jaipur.

3. Shri D.s. Bankawat, The Project Director, National Rural Health Mission, (Rajasthan), Jaipur.

----Respondents Contemnors S.B. Civil Miscellaneous Application No. 169/2022 In S.B. Civil Contempt Petition No.226/2012

[2023:RJ-JP:18184] (4 of 5) [CMAP-151/2022]

In S.B. Civil Writ Petition No.3241/2009

1. Rajesh Kumar Sharma S/o Shri Brij Mohan Sharma, R/o Sainik Nagar, Gangapurcity, Distt. Sawai Madhopur.

2. Kamlesh Kumar S/o Shri Badri Narayan, R/o Village And Post Dudhwalon Ka Bas, Via Dhandela, Distt. Sikar.

3. Dara Singh Sisodiya S/o Shri Gopi Lal Sisodiya, R/o Village And Post Kasba Sahar, Tehsil Nadoti, Distt. Karauli.

4. Sitaram Puviriya S/o Shri Prabhulal, R/o Village And Post Malarana Chod, Tehsil Malarana Dungar, Distt. Sawai Madhopur.

5. Kamlesh Kumar Sharma S/o Shri Narayan Lal Sharma, R/o Village And Post Pura Gulab Singh, Tehsil Bali, Distt. Sawai Madhopur.

6. Nur Singh Sharma S/o Shri Sitaram Sharma, R/o Lal Singh Colony, Radhakishanpura, Distt. Jaipur.

7. Vinod Sharma S/o Shri Bajrang Lal Sharma, R/o Village And Post Loharwara, Distt. Sawai Madhopur (Raj.)

8. Girish Kumar Sharma S/o Shri Rambharosi, R/o Dilwai Pada Badi, Distt. Dholpur.

9. Shri Kant Giri S/o Mohan Giri, R/o Village Madmasuria, Tehsil Badi, Distt. Dholpur.

----Applicants Versus

1. Shri Badri Narayan Sharma, The Principal Secretary Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur.

2. Mrs. A. Gayatri Rathore, The Managing Director, National Rural Health Mission, Rajasthan, Jaipur.

3. Shri D.s. Bankawat, The Project Director, National Rural Health Mission, Rajasthan, Jaipur.

4. Shri Deepak Upreti, The Principal Secretary, Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur.

5. Shri Umardeen Khan, The Project Director, National Rural Health Mission, Swasthya Bhawan, Jaipur.

-----Respondents/Contemnors

6. Akshey Kumar Vijay S/o Shri Rambux Vijay, R/o Malpura, District Tonk.

7. Avdesh Jaiman, Resident Of Village And Post Lawan, Tehsil Sikrai, Distt.dausa.

8. Ashok Kumar Gupta S/o Shri Gulab Chand Agarwal, R/o Village And Post Malarana Station, Distt. Sawaimadhopur.

9. Dinesh Chand Gupta S/o Shri Om Prakash Gupta, R/o Village And Post Maksudanpura, Via Malarna Station,

[2023:RJ-JP:18184] (5 of 5) [CMAP-151/2022]

Distt. Sawai Madhpur.

10. Mukesh Kumar Sharma S/o Shri Vishan Lal Sharma, R/o Village Pingara, Tehsil Nadbai, Distt. Bharatpur.

11. Deepak Sharma S/o Shri Mahadev Prasad Sharma, R/o 15/323, Kamal Kunj, Adarsh Colony, Dausa.

12. Govind Sharma S/o Shri Babu Lal Sharma, R/o Village Phoolwala, Post Kanchroli, Tehsil Hindaun, Distt. Karauli.

13. Govind Singh S/o Shri Shiv Charan Singh, R/o Village And Post Devlain, Tehsil Todabhim, Distt. Karauli.

----Proforma Respondents/Non-Applicants

For Petitioner(s) : Mr. Ashindra Gautam For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

18/08/2023

Despite availing last opportunity, the order of this Court

dated 11.07.2023 has not been complied with by the petitioners.

Since, learned counsel for the petitioners has not been able

to establish as to how contempt of direction of this Court dated

01.09.2011 is made out, these miscellaneous applications are

dismissed.

(MAHENDAR KUMAR GOYAL),J

Manish/46-51

Powered by TCPDF (www.tcpdf.org)