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Nagar Palika Mandal Dholpur And ... vs Smt Prem Devi (2023:Rj-Jp:17969)
2023 Latest Caselaw 3706 Raj/2

Citation : 2023 Latest Caselaw 3706 Raj/2
Judgement Date : 17 August, 2023

Rajasthan High Court
Nagar Palika Mandal Dholpur And ... vs Smt Prem Devi (2023:Rj-Jp:17969) on 17 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:17969]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 385/2014

                                   1.          Nagar Palika Mendel, Dholpur Through Executive Officer,
                                               Nagar Palika Mendel, Dholpur Presently Nagar Parishad,
                                               Dholpur Through Commissioner
                                   2.          Nagar Palika Mendel, Dholpur Through Chairman, Nagar
                                               Palika Mendel, Dholpur Presently Nagar Parishad, Dholpur
                                               Through Mayor Represented Through Commissioner
                                                                                        ----Appellants/Defendants
                                                                         Versus
                                   Smt. Prem Devi W/o Shri Thakur Das, Khanjada Pada, Town-
                                   Badi, Distt. Dholpur
                                                                                            ----Plaintiff/Respondent

For Appellant(s) : Mr. Lokesh Gour for Mr. Jitendra Mitrucka For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

17/08/2023

Learned counsel for the appellants wants to withdraw this

second appeal

The second appeal is dismissed accordingly.

The pending application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Sudha/444

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