Shivram Singh Gadasia S/O ... vs Hajari Lal Atal ...
2023 Latest Caselaw 3669 Raj/2

                                   [2023:RJ-JP:17971]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 833/2022

                                                                               In

                                                        S.B. Civil Writ Petition No.22051/2017

                                   Shivram Singh Gadasia S/o Raghubir Singh Gadasia, Resident Of
                                   Village      And      Post   Kherli      Gadasia,         Tehsil      Bayana,   District
                                   Bharatpur, Rajasthan. Roll No. 204595.
                                                                                                            ----Petitioner
                                                                            Versus
                                   1.          Hajari    Lal Atal, Secretary, Rajasthan Public Service
                                               Commission, Ajmer.
                                   2.          Pawan Kumar Goyal, Principal Secretary, Department Of
                                               Education, Rajasthan, Secretariat, Jaipur.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Amir Khan for Mr. Ram Pratap Saini For Respondent(s) : Mr. S.S. Raghav, AAG Mr. Mirza Faisal Baig

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

17/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/194

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