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Umesh S/O Shri Kailash Chand vs Samar Singh S/O Shri Lal Chand ...
2023 Latest Caselaw 3608 Raj/2

Citation : 2023 Latest Caselaw 3608 Raj/2
Judgement Date : 16 August, 2023

Rajasthan High Court
Umesh S/O Shri Kailash Chand vs Samar Singh S/O Shri Lal Chand ... on 16 August, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:17806]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 7217/2019

                                   Umesh S/o Shri Kailash Chand, Aged About 41 Years, R/o Ward
                                   No. 20, Behror At Present Residing At House No. 62, Ganesh
                                   Guwadi, Budh Vihar, Alwar (Raj.).
                                                                                                             ----Petitioner
                                                                              Versus
                                   Samar Singh S/o Shri Lal Chand, R/o Village Tasing, Tehsil
                                   Behror, District Alwar (Raj.).
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Gajendra Singh Rathore For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

16/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /108

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