Annu Kumar Kanjar S/O Lal Chand ... vs Dr. Prithvi Raj, ...
2023 Latest Caselaw 3602 Raj/2

                                   [2023:RJ-JP:17795]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Contempt Petition No. 112/2023
                                                                               In
                                                         S.B. Civil Writ Petition No.5804/2022
                                   Annu Kumar Kanjar S/o Lal Chand Kanjar, Aged About 25 Years,
                                   R/o Vpo Bakarah, Tehsil Jahazpur, District Bhilwara, Rajasthan.
                                                                                                               ----Petitioner
                                                                            Versus
                                   1.          Dr. Prithvi Raj, Secretary, Medical, Health And Family
                                               Welfare Department, Govt. Of Rajasthan, Secretariat,
                                               Jaipur.
                                   2.          Dr. Anand Kumar Sharma, Director, Directorate, Ayurved
                                               Department, Rajasthan, Ajmer.
                                   3.          Bhagwat Singh, Deputy Secretary, Ayurved And Indian
                                               Medicine Department, Govt. Of Rajasthan, Secretariat,
                                               Jaipur.
                                   4.          Smt.       Seema         Kavia,        Registrar,         Dr.      Sarvepalli
                                               Radhakrishnan Rajasthan Ayurveda University, Kalwad,
                                               Jodhpur-Nagaur Highway Road, Jodhpur.
                                   5.          The State Of Rajasthan, Through Its Secretary, Medical,
                                               Health     And    Family       Welfare        Department,          Govt.   Of
                                               Rajasthan, Secretariat, Jaipur.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Giriraj Rajoria for Mr. Ram Pratap Saini For Respondent(s) : Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 16/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/325

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