Triveni Devi vs Sunder Lal (2023:Rj-Jp:17889)
2023 Latest Caselaw 3598 Raj/2

                                   [2023:RJ-JP:17889]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    S.B. Civil Revision Petition No. 97/2012
                                   Smt. Triveni Devi W/o Shri Kalu Ram, aged about 46 years, R/o
                                   Village Khawa Raniji, Tehsil Jamwaramgarh, District Jaipur Raj
                                   (died During Pendency Of Revision Petition Through Legal
                                   Representatives:
                                   1/1 Kalu Ram S/o Shri Bholaram, (Husband)
                                   1/2 Sunil Kumar S/o Shri Kalu Ram (son)
                                   1/3 Anil S/o Shri Kalu Ram (son)
                                   1/4 Manoj S/o Shri Kalu Ram (son)
                                   1/5 Yoge S/o Shri Kalu Ram (son)
                                   All R/o Village Khawa Raniji, Tehsil Jamwaramgargh, District
                                   Jaipur (Raj.)
                                                                                                ----Petitioner/Plaintiff
                                                                          Versus
                                   1.         Sunder Lal S/o Shri Raghunath, aged about 56 years
                                   2.         Badri Lal,
                                   3.         Durga Lal,
                                   4.         Man Mohan @ Naincha,
                                              All are sons of Raghunath
                                   5.         Harli W/o Shri Raghunath,
                                   6.         Mangali W/o Man Mohan,
                                              All R/o Village Khawa Raniji, Tehsil Jamwaramgarh,
                                              District Jaipur
                                                                                      ----Respondents/Defendants

For Petitioner(s) : Mr. A.K. Pareek For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 16/08/2023

Learned counsel for the petitioners wants to withdraw this

revision petition.

The revision petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/26

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