Phoolwati Devi Wife Of Shri Radha ... vs Swatantra Sharma @ Deepti Sharma ...
2023 Latest Caselaw 3516 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 3775/2019

                                   Phoolwati Devi Wife Of Shri Radha Mohan Gupta, Aged About 80
                                   Years, By-Caste Mahajan, Resident Of Hospital Road, Gangapur
                                   City, Presently Resident Of 214 Jasmin Block, Aronda Main
                                   Sanganer, Jaipur (Rajasthan)
                                                                                                     ----Petitioner
                                                                      Versus
                                   Swatantra Sharma @ Deepti Sharma Wife Of Late Anil Sharma,
                                   Aged About 45 Years, By- Caste Brahmin, Resident Of Late
                                   Mahaveer Prasadji Ka House, Muneem Pada, Gangapur City,
                                   District Sawai Madhopur (Rajasthan)
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Rajneesh Gupta For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

14/08/2023

Counsel for the petitioner submits that this civil writ petition

has been infructuous.

In view of the submission made by counsel for the petitioner,

the present civil writ petition is dismissed as having become

infructuous.

(GANESH RAM MEENA),J

Seema/2

Powered by TCPDF (www.tcpdf.org)