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Swati Mittal D/O Shri Ashok Singhi ... vs Sharad Mittal ...
2023 Latest Caselaw 3510 Raj/2

Citation : 2023 Latest Caselaw 3510 Raj/2
Judgement Date : 14 August, 2023

Rajasthan High Court
Swati Mittal D/O Shri Ashok Singhi ... vs Sharad Mittal ... on 14 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:17679]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 1083/2022

                                    Swati Mittal D/o Shri Ashok Singhi W/o Sharad Mittal, Aged
                                    About 34 Years, R/o Flat No. 201, Plot No. 502, Ramkrishan
                                    Apartment, Vivek Vihar, Jaipur At Present R/o At 4/712, Jawahar
                                    Nagar, Jaipur.
                                                                                                       ----Petitioner
                                                                          Versus
                                    1.         Sharad Mittal, S/o Sunil Mittal
                                    2.         Sunil Mittal, Aged About 61 Years, S/o Late Shri B.b.
                                               Mittal (Father In Law)
                                    3.         Smt. Sunita Mittal, Aged About 60 Years, W/o Shri Sunil
                                               Mittal (Mother In Law)
                                    4.         Palak Mittal D/o Shri Sunil Mittal (Sister In Law), Aged
                                               About 31 Years,
                                               Ramkrishan Apartment, Vivek Vihar, Jaipur. (Sr. No.1 To 4
                                               At Present R/o 11B, Villa Princessa, Gopalpura By Pass,
                                               Jaipur)    (Mobile    No.9694100000        and     Email-
                                               [email protected])
                                    5.         Himani Agarwal, B-7, Sharma Colony Extension,
                                               Kartarpura, Jaipur Second Address- B-11, Sharma Colony
                                               Extension, Kartarpura Industrial Area, 22 Godam, Jaipur.
                                                                                     ----Respondents/Contemnors

For Petitioner(s) : Ms. Muskan Verma for Mr. Jagesh Joshi For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 14/08/2023

For the reasons stated in the application No.2/2023 seeking

leave of the Court to withdraw this contempt petition, the same is

allowed.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/58

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