Sharmalal Gurjar vs Shri Sudershan Sethi Pr Secretary ...
2023 Latest Caselaw 3463 Raj/2

                                   [2023:RJ-JP:17607]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 1330/2017
                                                                                 In
                                                         S.B. Civil Writ Petition No.14713/2013
                                   Sharmalal Gurjar S/o Shri Devkaran Gurjar, Aged 51 years, R/o
                                   Village And Post Khelniya, Tehsil Uniara, Distt. Tonk Rajasthan
                                                                                                           ----Petitioner
                                                                             Versus
                                   1.          Shri      Sudershan       Sethi        Principal      Secretary   To   The
                                               Government, Rural Development And Panchayati Raj
                                               Department (Panchayati Raj and Elementary Education),
                                               Government of Rajasthan, Government Secretary, Jaipur
                                   2.          Shri Sube Singh Yadav, District Collector cum District
                                               Program Coordinator, District Tonk
                                   3.          Shri Om Prakash Jangid, Chief Executive Officer, Zila
                                               Parishad, Tonk
                                   4.          State Of Rajasthan Through Principal Secretary To The
                                               Government, Rural Development And Panchayati Raj
                                               Department (Panchayati Raj and Elementary Education)
                                               Government         of    Rajasthan,          Government       Secretariat,
                                               Jaipur.
                                                                                        ----Respondents/Contemnors

For Petitioner(s) : Mr. A.R. Meena For Respondent(s) : Mr. S.S. Raghav, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 11/08/2023 Learned counsel for the petitioner wants to withdraw this contempt petition.

The contempt petition is dismissed accordingly. Notices are discharged.

The pending application no.1/2019 also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Sudha/109

Powered by TCPDF (www.tcpdf.org)