Ravikumar Bairwa vs Satya Narayan And Ors ...
2023 Latest Caselaw 3453 Raj/2

[2023:RJ-JP:17570]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 1791/2017

Ravikumar Bairwa Late Shri Pratap Bairwa, House No. 110,
Hairjan Colony, Bajaj Nagar, Jaipur Rajasthan
                                                                    ----Petitioner
                                    Versus
1.       Satya Narayan Son Of Late Shri Mohan Lal Sharma,
         House No. 2442, Teli Pada, Patwon Ka Rasta, Chaukdi
         Vishveshwari Ji, Jaipur, Rajasthan
2.       Shri Banwari Lal Sharma Son Of Late Shri Mohan Lal
         Sharma, House No. 2442, Teli Pada, Patwon Ka Rasta,
         Chaukdi Vishveshwari Ji, Jaipur, Rajasthan
3.       Smt. Prem Lata Daughter Of Late Shri Mohan Lal Sharma
         Wife Of Shri Ramgopal Sharma Sharma Bhawan, Hasti
         Pipe Wale, Peeplari Road, Sikar
4.       Smt. Savitri Devi Daughter Of Late Shri Mohan Lal
         Sharma Wife Of Shri Ramesh Kumar Sharma, House No.
         72, Kailgari Road, Jhalana Malviya Nagar, Jaipur
5.       Smt. Gyatri Devi Daughter Of Late Shri Mohan Lal
         Sharma Wife Of Shri Holas Sharma, Village Tasar Badi,
         District Sikar Raj.
6.       Smt. Vimla Devi Wife Of Late Shri Banwari Lal Sharma,
         House No. 2442, Teli Pada, Patwon Ka Rasta, Chaukdi
         Vishveshwari Ji, Jaipur, Rajasthan
7.       Anil Sharma Son Of Shri Banwari Lal Sharma, House No.
         2442, Teli Pada, Patwon Ka Rasta, Chaukdi Vishveshwari
         Ji, Jaipur, Rajasthan
                                                                 ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/08/2023

[2023:RJ-JP:17570] (2 of 2) [CW-1791/2017]

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /5

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