Vaishali Motor Driving School ... vs Union Of India Through Its ...
2023 Latest Caselaw 3446 Raj/2

[2023:RJ-JP:17455]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 16849/2019

Vaishali    Motor     Driving         School,       Through           Its   Owner    Arjun
Chhatwani, Resident Of Near Maheshwari Public School, Vaishali
Nagar, Ajmer.
                                                                             ----Petitioner
                                         Versus
1.       Union Of India, Through Its Secretary, Department Of
         Road And Surface Transport, New Delhi Ajmer.
2.       State       Of      Rajasthan          Through          Its        Commissioner,
         Department Of Road And Transport, 409, Sahakar Marg,
         Jyoti Nagar, Lalkothi, Jaipur.
3.       The Regional Transport Officer, Department Of Road And
         Transport, Jaipur Road, Ajmer.
                                                                        ----Respondents

Connected With S.B. Civil Writ Petition No. 13475/2018

1. Vaishali Motor Driving School Through Its Owner Arjun Chhatwani, Resident Of Near Maheshwari Public School, Vaishali Nagar, Ajmer.

2. Khan Motor Driving School Through Its Owner Babu Khan, Resident Of Sanjay Nagar, Khanpura, Opp. Hmt, Beawar Road, Ajmer (Raj.)

3. Shreenath Motor Driving School Through Its Owner Mukesh Verma, Resident Of Christian Ganj, Ajmer.

4. Ajmer Motor Driving School Through Its Owner Purshottam Tahiliani, Ajmer.

5. Rajasthan Motor Car Driving School Through Its Owner Smt. Radha Mathur Wife Of Mr. Rajeev Mathur, Resident Of 110/10, Civil Lines, Ajmer.

----Petitioners Versus

1. Union Of India Through Its Secretary Department Of Road And Surface Transport, New Delhi Ajmer.

2. State Of Rajasthan Through Its Commissioner, Department Of Road And Transport, 409, Sahakar Marg, Jyoti Nagar, Lalkothi, Jaipur

[2023:RJ-JP:17455] (2 of 2) [CW-16849/2019]

3. The Regional Transport Officer, Depart Of Road And Transport, Jaipur Road, Ajmer.

----Respondents

For Petitioner(s) : Mr. Shivraj Chauhan For Respondent(s) : Mr. S.S. Raghav, AAG Dr. Ganesh Parihar Mr. J.M. Saxena Mr. V.P. Mathur

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/08/2023

Counsel for the petitioners submits that the present writ

petitions have become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petitions are dismissed as having

become infructuous.

Since the main petitions have been dismissed, the stay

applications and all other pending applications, if any, also stands

dismissed.

A copy of this order be placed in connected file.

(GANESH RAM MEENA),J

ARTI SHARMA /172-173

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