Sitaram vs Radheyshyam Vaishnav And Ors
2023 Latest Caselaw 3418 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 14704/2017

                                   Sitaram s/o late Shri Nathu lal sahu, aged about 59 years, r/o
                                   teli mohalla, near maheshwari bhawan, madanganj, kishanganj,
                                   district ajmer.
                                                                                             ----Defendant/Petitioner
                                                                           Versus
                                   1.Radheyshyam Vaishnav s/o shri ramakishan vaishnav, aged
                                   about      47   years,     r/o    main        road,    sanwatsar,      ward   no.45,
                                   madanganj, kishanganj, distt. Ajmer.
                                                                                              ----Plaintiff/Respondent

2. Returning Officer, nagar parishad, SDM Kishangarh, district Ajmer.

3.District Nirvachan Officer, Ajmer, Collectrate, Ajmer Defendants/respondents

For Petitioner(s) : Mr. Akshat Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/08/2023

Counsel for the petitioner submits that this civil writ petition

has been infructuous.

In view of the submission made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

(GANESH RAM MEENA),J

Seema/19

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