Vasdev Self Help Group vs The State Of Rajasthan
2023 Latest Caselaw 3410 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 12232/2019

                                   Vasdev Self Help Group, Nayapura, Jail Road, Dholpur Through
                                   Its President Sharda W/o Shri Khub Chand, Aged About 44
                                   Years, R/o Nayapura, Jail Road, Dholpur.
                                                                                                           ----Petitioner
                                                                           Versus
                                   1.         The State Of Rajasthan, Through Its Director, Women And
                                              Child Development Department, 2, Jal Path, Gandhi
                                              Nagar, Jaipur.
                                   2.         The Dy. Director (Administration), Women And Child
                                              Development Services, 2, Jal Path, Gandhi Nagar, Jaipur.
                                   3.         The Child Development Project Officer, Child Development
                                              Services, Dholpur City, District Dholpur, Rajasthan.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Girriraj Rajoria For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/08/2023

Counsel for the petitioner submits that this civil writ petition

has been infructuous.

In view of the submission made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

(GANESH RAM MEENA),J

Seema/37

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