Hemant Sharma S/O Sh. Lakshmi ... vs Regional Passport Office
2023 Latest Caselaw 3404 Raj/2

Citation : 2023 Latest Caselaw 3404 Raj/2
Judgement Date : 10 August, 2023

Rajasthan High Court

Hemant Sharma S/O Sh. Lakshmi ... vs Regional Passport Office on 10 August, 2023

Bench: Ganesh Ram Meena

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 2527/2021

                                   Hemant Sharma S/o Sh. Lakshmi Narayan Sharma, Aged About
                                   32 Years, R/o 69, Bhrigu Path, Vaishali Nagar, Jaipur, Rajasthan-
                                   302021.
                                                                                                        ----Petitioner
                                                                         Versus
                                   Regional Passport Office, Through Senior Superintendent, J-14,
                                   Jhalana Institutional Area, Jhalana Doongri, Jaipur, Rajasthan-
                                   302051.
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Ajatshatru Mina For Respondent(s) : Mr. Akshay Bhardwaj

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/08/2023

Counsel for the petitioner submits that this civil writ petition

has been infructuous.

In view of the submission made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

(GANESH RAM MEENA),J

Seema/214