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Preeti Solanki vs State Education Dep Ors ...
2023 Latest Caselaw 3341 Raj/2

Citation : 2023 Latest Caselaw 3341 Raj/2
Judgement Date : 8 August, 2023

Rajasthan High Court
Preeti Solanki vs State Education Dep Ors ... on 8 August, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:17005]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 17378/2017

Preeti Solanki D/o Arjun Singh, aged about 21 years, R/o Village
Nagla Gopal, Bharatpur Raj.
                                                                        ----Petitioner
                                     Versus
1.       State Of Rajasthan Through Its Principal Secretary,
         Department         Of     Education,          Govt.       Of     Rajasthan,
         Secretariat, Jaipur.
2.       Commissioner, Rajasthan Elementary Education Council,
         Shiksha Sankul, Jln Marg, Jaipur
3.       Director,   Rajasthan        State      Educational           Research   And
         Training Institute, Udaipur.
4.       State Project Director, Rajasthan Secondary Education
         Council, Jaipur
5.       District    Education         Officer,       Elementary          Education,
         Bharatpur
6.       Maharaja Surajmal Brij University, Bharatpur Rajasthan
         Through Its Registrar
                                                                  ----Respondents

For Petitioner(s) : Mr. Mohar Pal Meena For Respondent(s) : Mr. S.K. Gupta, AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/08/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

[2023:RJ-JP:17005] (2 of 2) [CW-17378/2017]

Since the main petition has been dismissed as withdrawn,

the stay application and all other pending application/s, if any,

also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /13

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