Sanskar Shikshan Sansthan, ... vs Dr. R. Venkateshwaran ...
2023 Latest Caselaw 3281 Raj/2

[2023:RJ-JP:17205]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 1038/2019

                                             In

                     S.B. Civil Writ Petition No.9877/2019

Sanskar Shikshan Sansthan, Danta, Sikar, Through Its President
Taruna Wife Of Harsh Lamba, Aged 23 Years, Resident Of Ward
No. 5 Ganpati Nagar, Jhunjhunu.
                                                                         ----Petitioner
                                          Versus
1.       Dr. R. Venkateshwaran, Principal Secretary, Secondary
         Education, Department Of School Education, Secretariat,
         Jaipur.
2.       State       Of    Rajasthan,          Through          Principal   Secretary,
         Secondary Education, Department Of School Education,
         Secretariat, Jaipur.
3.       Sh.     Nathmal         Didel,      Director       Secondary       Education,
         Directorate Of Secondary Education, Bikaner.
4.       Sh. Mukesh Kumar Mehta, District Education Officer,
         Secondary Education, Sikar.
                                                                      ----Respondents

Connected With S.B. Civil Contempt Petition No. 1036/2019 In S.B. Civil Writ Petition No.10552/2019 G. R. Public Senior Secondary School, Ganpati Nagar, Jhunjhunu, Through Its Secretary Smt. Bhagwani Wife Of Shri Hoshiyar Singh, Aged About 50 Years, Resident Of Ganpati Nagar, Mandawa Road, Jhunjhunu(Raj.).

----Petitioner Versus

1. Dr. R. Venkateshwaran, Principal Secretary, Secondary Education, Department Of School Education, Secretariat, Jaipur.

2. State Of Rajasthan, Through Principal Secretary, Secondary Education, Department Of School Education, Secretariat, Jaipur.

[2023:RJ-JP:17205] (2 of 4) [CCP-1038/2019]

3. Sh. Nathmal Didel, Director Secondary Education, Directorate Of Secondary Education, Bikaner.

4. Sh. Amar Singh, District Education Officer, Secondary Education, Jhunjhunu.

----Respondents S.B. Civil Contempt Petition No. 1037/2019 In S.B. Civil Writ Petition No.10551/2019 Shri Chandra Shekhar Vidhyapeeth Sansthan Higher Secondary School, Sujangarh, District Churu, Through Its Secretary Narendra Singh Son Of Shri Rajkumar Singh Aged About 36 Years, Resident Of Sujangarh, District Churu.

----Petitioner Versus

1. Dr. R. Venkateshwaran, Principal Secretary, Secondary Education, Department Of School Education, Secretariat, Jaipur.

2. State Of Rajasthan, Through Principal Secretary, Secondary Education, Department Of School Education, Secretariat, Jaipur.

3. Sh. Nathmal Didel, Director Secondary Education, Directorate Of Secondary Education, Bikaner.

4. Sh. Jagdish Prasad Sharma, District Education Officer, Secondary Education, Churu.

----Respondents S.B. Civil Contempt Petition No. 1039/2019 In S.B. Civil Writ Petition No.10553/2019 Sharswarti Sikshan Sansthan Senior Secondary School, Fatehpur Shekhawati, Sikar, Through Its Secretary, Sunil Kumar Son Of Shri Ram Lal Singh, Aged About 41 Years, Resident Of Dhandhan, Fatehapur, Sikar.

----Petitioner Versus

1. Dr. R. Venkateshwaran, Principal Secretary, Secondary Education, Department Of School Education, Secretariat, Jaipur.

[2023:RJ-JP:17205] (3 of 4) [CCP-1038/2019]

2. State Of Rajasthan, Through Principal Secretary, Secondary Education, Department Of School Education, Secretariat, Jaipur.

3. Sh. Nathmal Didel, Director Secondary Education, Directorate Of Secondary Education, Bikaner.

4. Sh. Mukesh Kumar Mehta, District Education Officer, Secondary Education, Sikar.

----Respondents S.B. Civil Contempt Petition No. 1040/2019 In S.B. Civil Writ Petition No.10556/2019 Rajasthan Public Senior Secondary School, Bissau, Jhunjhunu, Through Its Secretary Mahesh Kumar Son Of Shri Bachna Ram, Aged About 45 Years, Resident Of Ward No. 13, Village Bissau, District Jhunjhunu(Raj.).

----Petitioner Versus

1. Dr. R. Venkateshwaran, Principal Secretary, Secondary Education, Department Of School Education, Secretariat, Jaipur.

2. State Of Rajasthan, Through Principal Secretary, Secondary Education, Department Of School Education, Secretariat, Jaipur.

3. Sh. Nathmal Didel, Director Secondary Education, Directorate Of Secondary Education, Bikaner.

4. Sh. Amar Singh, District Education Officer, Secondary Education, Jhunjhunu.

----Respondents

For Petitioner(s) : Mr. Anil Kumar For Respondent(s) : Dr. V.B. Sharma, AAG Mr. S.S. Raghav, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

08/08/2023

[2023:RJ-JP:17205] (4 of 4) [CCP-1038/2019]

Learned counsel for the petitioners submits that these

contempt petitions are rendered infructuous.

The same are dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/17-21

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