Manish Jaisainsariya S/O Shri ... vs State Of Rajasthan
2023 Latest Caselaw 3274 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous (Petition) No. 454/2020

                                   Manish Jaisainsariya S/o Shri Shivshankar, Partner
                                   M/s Neel Kanth Gum And Chemicals, Sardar Sahar
                                   Churu,     Rajasthan,         R/o      59-A,       Sindhi     Colony,
                                   Banipark, Jaipur West.
                                                                                           ----Petitioner
                                                                  Versus
                                   1.     State Of Rajasthan, Through Pp.
                                   2.     Sho Police Station Banipark, Jaipur West,
                                          Jaipur.
                                                                                     ----Respondents

For Petitioner(s) : Mr. Avi Airun, Adv. For : Mr. Ganesh Saini, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

07/08/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /858

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