Ramlal Verma vs Dr Sitaram Choudhary And Ors ...
2023 Latest Caselaw 3269 Raj/2

                                   [2023:RJ-JP:16821]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 8735/2018

                                   Ramlal Verma Son Of Shri Maduram, By Caste Balai, R/o Village
                                   Naharwadi,           Tan    Mandawara,            Tehsil       Udaipurwati,     District
                                   Jhunjhunu Rajasthan.
                                                                                                             ----Petitioner
                                                                             Versus
                                   1.         Dr. Sitaram Choudhary, M.s. Government Hospital, Shri
                                              Kalyan Hospital, Sikar.
                                   2.         Chief Medical And Health Officer, Office At C.m.h.o. Sikar.
                                   3.         State Of Rajasthan Through Collector, District Sikar.
                                                                                                          ----Respondents

For Petitioner(s) : Mr. Vikram Singh For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/08/2023

Counsel for the petitioner seeks permission to withdraw the

present civil writ petition with liberty to avail an appropriate

remedy before the Consumer Court.

Permission as sought for is granted.

The present writ petition is dismissed as withdrawn with

liberty as prayed.

(GANESH RAM MEENA),J

Seema/26

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