Kalwa vs Bhumi Avapti Adhikari And Ors ...
2023 Latest Caselaw 3268 Raj/2

                                   [2023:RJ-JP:16910]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 10277/2018

                                   Kalwa S/o Mulya R/o Uhalupura, Tehsil Weir, District Bharatpur,
                                   Raj.
                                                                                                          ----Petitioner
                                                                          Versus
                                   1.       Bhumi       Avapti       Adhikari,    Upkhand          Adhikari,   Mahuwa,
                                            District Dausa, Raj.
                                   2.       Tehsildar, Tehsil Mahuwa, District Dausa, Raj.
                                   3.       Bhartiya Rashtriya Rajmarg Pradhikaran Through Project
                                            Director, 99 Roadways Depot Ke Samne, Agra R
                                                                                                       ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed, stay application

and all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /1

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