Sarvjeet Singh Anand S/O Mahendra ... vs Chief Secretary ...
2023 Latest Caselaw 3260 Raj/2

                                   [2023:RJ-JP:16845]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 20792/2019

                                   Sarvjeet Singh Anand S/o Mahendra Singh Gujrkhani, Aged
                                   About 54 Years, By Caste Sikh, R/o 43, Park Lane, Ballabh
                                   Nagar, Kota (Raj.)
                                                                                                         ----Petitioner
                                                                         Versus
                                   1.         Chief Secretary, Rajasthan, Secretariat, Jaipur (Raj.)
                                   2.         Member Secretary, Rajasthan State Pollution Control
                                              Board,    Head      Quarter-4,       Institutional       Area,   Jhalana
                                              Doongri, Jaipur.
                                   3.         Regional Officer, Rajasthan State Pollution Control Board,
                                              Ipia, Kota (Raj.)
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Dharmendra kumar Srivastav For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/08/2023

Counsel for the petitioner seeks permission to withdraw the

present civil writ petition.

Permission as sought for is granted.

The present writ petition is dismissed as withdrawn.

(GANESH RAM MEENA),J

Seema/32

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