Smt. Meena Nagwani W/O Late Shri ... vs Urban Improvement Trust ...
2023 Latest Caselaw 3259 Raj/2

                                   [2023:RJ-JP:16827]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 1150/2020

                                   1.         Smt. Meena Nagwani W/o Late Shri Inderlal Nagwani,
                                              Aged About 35 Years, Resident Of R-123, Civil Lines,
                                              Nayapura, Kota (Raj.)
                                   2.         Sushri Lata D/o Late Shri Inderlal Nagwani, Resident Of
                                              R-123, Civil Lines, Nayapura, Kota (Raj.)
                                                                                                        ----Petitioners
                                                                          Versus
                                   Urban      Improvement        Trust,     Kota,      Through        Secretary   Kota.
                                   Rajasthan.
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Rajveer Sharma, Mr. Satya Narayan Kumawat For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/08/2023

Counsel for the petitioners seeks permission to withdraw this

civil writ petition.

Permission as sought for is granted.

The present writ petition is dismissed as withdrawn as

prayed.

The pending application (IA No.12023) stands disposed of.

(GANESH RAM MEENA),J

Seema/96

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