Rameshwari Devi W/O Late Hariram vs Rajesh Kumar Meena S/O Ramkaran ...
2023 Latest Caselaw 3258 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 674/2021

Rameshwari Devi W/o Late Hariram, Aged About 44 Years, R/o
Sikrai Tehsil Sikrai District Dausa
                                                                   ----Petitioner
                                   Versus
1.     Rajesh Kumar Meena S/o Ramkaran Meena, R/o Khund
       Jatoli, Tehsil Baswa, District Dausa, (Driver Vehicle No.
       (Rj29-Ra-7964)
2.     Rajesh S/o Gordhan, R/o Jamdolya Gudakatla, Tehsil
       Baswa, District Dausa (Owner Vehicle No. Rj29-Ra-7964)
3.     National Insurance Company Limited, Through Branch
       Manager, Branch Office, Near Poonam Talkies, Lalsot,
       Road, Dausa (Insurance Company Vehicle No. Rj29-Ra-
       7964)
4.     Rinku S/o Late Hariram, Aged About 21 Years, R/o Sikrai,
       Tehsil Sikrai, District Dausa
5.     Dilkhush S/o Late Hariram, Aged About 20 Years, R/o
       Sikrai, Tehsil Sikrai, District Dausa
6.     Pushpa D/o Late Hariram, Aged About 17 Years, Through
       Their Legal Guardian Mother Rameshwari Devi R/o Sikrai,
       Tehsil Sikrai, District Dausa
7.     Akhlesh S/o Late Hariram, Aged About 16 Years, Through
       Their Legal Guardian Mother Rameshwari Devi R/o Sikrai,
       Tehsil Sikrai, District Dausa
                                                                ----Respondents

For Petitioner(s) : Mr. Umesh Vyas For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/08/2023

Counsel for the petitioner submits that the civil writ petition

has been infructuous.

(2 of 2) [CW-674/2021]

In view of the submission made by counsel for the petitioner,

this present writ petition is dismissed as having become

infructuous.

(GANESH RAM MEENA),J

Seema/35

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