Lakh Singh S/O Shri Laxman Singh ... vs Veenu Gupta Principal Health ...
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[2023:RJ-JP:16869]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Contempt Petition No. 2650/2018

                                           In

                   S.B. Civil Writ Petition No.10539/2016

1.       Lakh Singh S/o Shri Laxman Singh Rathore, Aged About
         42 Years, R/o 8-D, Shri Radha Govind Nagar, Agra Road,
         Jaipur.
2.       Firoz Tanwar S/o Abdul Hafiz, Aged About 28 Years, R/o
         Ward No. 28 Nath Mohalla, Sarwar, District Ajmer.
3.       Mohanlal S/o Shri Tara Ram Mgehwal, Aged About 36
         Years, C/o Anil Kumar Jain, Godhuniwas, Sds School,
         Desuri Pali.
4.       Niraj Kumar Vyas S/o Pushpendra Kumar Vyas, Aged
         About 30 Years, R/o 24, Paladi Road, Near Tabacco
         Factory, Subhash Nagar, Bhilwara.
5.       Prakash Kumar Sharma S/o Shri Ramgopal Sharma, Aged
         About 36 Years, R/o 42, Gandhipuri, Shahpura, Bhilwara.
6.       Kaluram Mali S/o Bhagchand Mali, Aged About 27 Years,
         R/o 415, Mali Mohalla, Village Ramsar, Nasirabad, Ajmer.
7.       Krishna Kumar Saini S/o Shri Nrisingh Prasad Saini, Aged
         About 29 Years, R/o 20 Shekhawati Nagar-A, Sikar Road,
         Jaipur.
8.       Deepak S/o Shri Dalpat Singh, Aged About 25 Years, R/o
         Vpo Vandar, Via Khinwara, Teshil Rani, District Pali.
9.       Dipti Sharma W/o Shri Vinod Kumar Sharma, Aged About
         33 Years, R/o Village Udaipuria, Harmara, Jaipur.
10.      Rajesh Verma S/o Shri Lalchand Verma, Aged About 42
         Years, R/o 9, Anandpuri, Dhola Bhatta, Ajmer.
11.      Narender Kumar Rolya S/o Shri Ramdev Rolya, Aged
         About 27 Years, R/o Plot No. 20, Behind Abkari Staff
         Quarter, Taragarh Road, Ajmer.
                                                                    ----Petitioners
                                       Versus
1.       Veenu       Gupta     Principal        Health      Secretary,   Govt.   Of
         Rajasthan Secretariat Jaipur.
2.       V.k. Mathur Director Medical And Health Services, Govt.


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                                    [2023:RJ-JP:16869]                       (2 of 2)                        [CCP-2650/2018]


                                              Of Rajasthan Tilak Marg Swasthya Bhawan Jaipur.
                                   3.         Mr. Rakesh Sharma Addl. Director (Admn.) Medical And
                                              Health Services, Govt. Of Rajasthan Tilak Marg Swasthya
                                              Bhawan Jaipur.
                                   4.         The State Of Rajasthan Through Its Principal Health
                                              Secretary, Govt. Of Rajasthan Secretariat Jaipur.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Gopesh Kumar for Mr. Ram Pratap Saini For Respondent(s) : Dr. V.B. Sharma, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

07/08/2023

Learned counsel for the petitioners submits that this

contempt petition is rendered infructuous.

The same is dismissed accordingly.

The pending applications also stand disposed of.

(MAHENDAR KUMAR GOYAL),J

Sudha/97

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