Vinod Kumar S/O Shri Devkaran vs Smt. Manju Rajpal ...
2023 Latest Caselaw 3236 Raj/2

                                   [2023:RJ-JP:16832]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 1643/2019
                                                                               In
                                                        S.B. Civil Writ Petition No.1399/2019
                                   Vinod Kumar S/o Shri Devkaran, Aged About 35 Years, R/o
                                   Village Dhani Dangiyon, Post Hirwa, Tehsil Buhana, District
                                   Jhunjhunu (Rajasthan)
                                                                                                            ----Petitioner
                                                                            Versus
                                   1.         Smt.      Manju      Rajpal,       Principal       Education     Secretary,
                                              Government Secretariat, Jaipur (Rajasthan)
                                   2.         Shri Om Prakash Kasera, Director, Primary Education,
                                              Bikaner (Rajasthan)
                                   3.         Dr. Bharti Dixit, The Chief Executive Officer, Zila Parishad,
                                              Jaipur (Rajasthan.)
                                   4.         Shri Ravindra Kumar, The District Education Officer
                                              (Primary) Jaipur (Rajasthan)
                                   5.         Shri Ram Singh Meena, The Block (Primary) Education
                                              Officer Virat Nagar, Jaipur
                                   6.         State     Of     Rajasthan,           Through        Principal   Education
                                              Secretary, Government Secretariat, Jaipur (Rajasthan)
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Jitendra Pathak for Mr. Sandeep Garssa For Respondent(s) : Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 07/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/45

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