Rajasthan High Court
Shiv Prasad Sharma S/O Shri Ramesh ... vs Smt. Aparna Arora Principal ... on 7 August, 2023
Bench: Mahendar Kumar Goyal
[2023:RJ-JP:16837]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 110/2022
In
S.B. Civil Writ Petition No.2509/2019
1. Shiv Prasad Sharma S/o Shri Ramesh Chand Sharma,
Aged About 29 Years, R/o Village And Post Deory, Tehsil
Sikrai District Dausa Presently Working As Security Guard
In Gram Panchayat Shekhpura,
2. Sitaram Meena S/o Shri Ghasiram Meena, Aged About 35
Years, R/o Village Hingawa, Tehsil Sikrai District Dausa
Presently Working As Security Guard In Gram Panchayat
Hingwa,
3. Mahesh Kumar Doi S/o Shri Brijmohan Doi, R/o Village
Goliya, Post Brahman Berada, Tehsil Sikrai District Dausa
Presently Working As Security Guard In Gram Panchayat
Brahman Berada
4. Shyam Lal Sharma S/o Bhagwan Sahai Sharma, R/o
Village And Post Gangduwadi, Tehsil Sikrai District Dausa
Presently Working As Security Guard In Gram Panchayat
Gangduwadi,
5. Hazari Lal Meena S/o Gokulram Meena, R/o Village
Gandrawa, Tehsil Sikrai District Dausa Presently Working
As Security Guard In Gram Panchayat Gandrawa
6. Vishram Gurjar S/o Ramsingh Gurjar, R/o Village And Post
Farrashpura, Tehsil Sikrai District Dausa, Presently
Working As Security Guard In Gram Panchayat
Farrashpura
7. Rajendra Singh Gurjar S/o Shri Subddi Gurjar, R/o Village
Nihalpura, Tehsil Sikrai, District Dausa, Presently Working
As Security Guard In Gram Panchayat Nihalpura,
8. Gulab Saini S/o Shri Laturmal Saini, R/o Village Ans Post
Bahrawanda, Tehsil Sikrai, District Dausa, Presently
Working As Security Guard In Gram Panchayat
Bahrawanda,
9. Harimohan Sharma S/o Shri Narayan Sharma, R/o
Pipalki, Tehsil Sikrai District Dausa, Presently Working As
Security Guard In Gram Panchayat Pipalki
10. Ramjilal Sen S/o Shri Narayan Lal Sen, R/o Village
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Chhokarwada, Tehsil Sikrai District Dausa Presently
Working As Security Guard In Gram Panchayat
Chhokarwada
11. Papu Lal Meena S/o Chandraram Meena, R/o Village
Dolika, Tehsil Sikrai District Dausapresently Working As
Security Guard In Gram Panchayat Dolika
12. Harkesh Meena S/o Gamman Meena, R/o Village Nandari,
Tehsil Sikrai, District Dausa,presently Working As Security
Guard In Gram Panchayat Nandari
13. Ashok Sen S/o Ramcharan Sen, R/o Village Sikandra,
Tehsil Sikrai District Dausa Presently Working As Security
Guard In Gram Panchayat Sikandra
14. Banwari Lal Saini, S/o Kaurya Saini, R/o Village
Achalpura,tehsil Sikrai District Dausa Presently Working
As Security Guard In Gram Panchayat Achalpura,
15. Girdhari Lal Saini S/o Ramet Saini, R/o Village Kundera
Tehsil Sikrai District Dausa Presently Working As Security
Guard In Gram Panchayat Sikrai.
16. Nathu Lal Gurjar S/o Sundar Lal Gurjar, R/o Village
Bhojpura, Tehsil Sikrai District Dausa Presently Working
As Security Guard In Gram Panchayat Kalai
17. Lokesh Prajapat S/o Lalluram Prajapat, R/o Village And
Post Denda, Tehsil Sikrai District Dausa Presently Working
As Security Guard In Gram Panchayat Denda
18. Nihal Singh Meena S/o Kanji Ram Meena, R/o Village And
Post Naharkhorra, Tehsil Sikrai District Dausa Presently
Working As Security Guard In Gram Panchayat
Naharkhorra,
19. Muniram Meena S/o Girraj Prasad Meena, R/o Village And
Post Chandera,, Tehsil Sikrai District Dausa Presently
Working As Security Guard In Gram Panchayat Chandera
20. Harkesh Saini S/o Lalluram Saini, R/o Village Garh, Post
Ranoli, Tehsil Sikrai District Dausa, Presently Working As
Security Guard In Gram Panchayat Ranoli
21. Girraj Prasad Gurjar S/o Shyotan Singh, Gurjar, R/o
Village Dubbi, Tehsil Sikrai District Dausa Presently
Working As Security Guard In Gram Panchayat Dubbi
22. Murari Lal Meena, S/o Ratiram Meena, R/o Village
Jaisinghpura, Tehsil Sikrai District Dausa Presently
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[2023:RJ-JP:16837] (3 of 4) [CCP-110/2022]
Working As Security Guard In Gram Panchayat
Jaisinghpura,
23. Bhagwan Sahai Meena S/o Kalyan Sahai Meena, R/o
Village Meena Simla, Tehsil Sikrai District Dausa Presently
Working As Security Guard In Gram Panchayat Meena
Simla
24. Ramkhiladi Saini, S/o Bhori Lal Saini, R/o Village
Mochigpura, Tehsil Sikrai District Dausa Presently Working
As Security Guard In Gram Panchayat Mohchingpura.
25. Babu Lal Panchal S/o Shri Ramswaroop Panchal, R/o
Village Gadhora,kalakho, Tehsil Sikrai District Dausa
Presently Working As Security Guard In Gram Panchayat
Kalakho,
26. Miththan Lal Jangid S/o Shri Chhitar Mal Jangid, R/o
Village And Post Bhakar, Tehsil And District Dausa,
Presently Working As Security Guard In Gram Panchayat
Bhankari,
----Petitioners
Versus
1. Smt. Aparna Arora Principal Secretary, Rural Development
And Panchayati Raj Department, Govt. Of Rajasthan Govt.
Secretariat, Jaipur.
2. Shri Shiv Charan Meena, Chief Executive Officer, Zila
Parishad Dausa.
3. Shri Rajesh Kumar Meena, Block Development Officer,
Panchayat Samiti Sikrai, District Dausa.
4. Shri Nahar Singh Meena, Block Development Officer,
Panchayat Samiti Dausa, District Dausa.
5. State Of Rajasthan Through Its Principal Secretary, Rural
Development and Panchayati Raj Department, Govt. Of
Rajasthan Govt. Secretariat, Jaipur.
----Respondents/Contemnors
For Petitioner(s) : Mr. Poonam Chand Sharma
For Respondent(s) : Mr. S.S. Raghav, AAG
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
[2023:RJ-JP:16837] (4 of 4) [CCP-110/2022]
Judgment / Order
07/08/2023
In view of the order dated 11.11.2022 passed by the Division
Bench in D.B. Special Appeal Writ No.48/2022: State of
Rajasthan Vs. Shiv Prasad Sharma, learned counsel for the
petitioners wants to withdraw this contempt petition with liberty to
get it revived in case the need so arises.
Learned counsel for the respondents has no objection to the
aforesaid prayer.
Ordered accordingly.
Notices are discharged.
(MAHENDAR KUMAR GOYAL),J
Sudha/55
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