Vishal Mahavar Son Of Shri ... vs State Of Rajasthan
2023 Latest Caselaw 3193 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous Application No.
                                                               367/2021
                                                                     IN
                                          S.B. Criminal Revision Petition No.673/2021

                                   Vishal Mahavar Son of Shri Gajendra Mahavar,
                                   Minor     Through        His     Natural        Guardian       Father
                                   Gajendra Mahavar Son Of Shri Nanakram, R/o In
                                   Front Of T.t Hospital, Police Station Dadawari, Kota
                                   (Raj). ( Presently At Observation Home, Kota ).
                                                                                           ----Petitioner
                                                                  Versus
                                   1.      State Of Rajasthan, Through Pp
                                   2.      Bebi Yadav Wife Of Laxmikant Yadav, R/o In
                                           Front Of T.t Hospital, Balakund, Police Station
                                           Dadawari Kota (Raj)
                                                                                     ----Respondents

For Petitioner(s) : Mr. Mukesh Sharma, Adv. For : Mr. Mahendra Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

04/08/2023

Learned counsel for the petitioner submits that

this criminal misc. application has become

infructuous.

In view of above, the criminal misc. application

is dismissed as having become infructuous.

(UMA SHANKER VYAS),J DANISH USMANI /09

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