Mool Singh S/O Shri Sardar Singh vs State Of Rajasthan
2023 Latest Caselaw 3191 Raj/2

Citation : 2023 Latest Caselaw 3191 Raj/2
Judgement Date : 4 August, 2023

Rajasthan High Court

Mool Singh S/O Shri Sardar Singh vs State Of Rajasthan on 4 August, 2023

Bench: Uma Shanker Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

      S.B. Criminal Miscellaneous (Petition) No.
                          1732/2020
1.    Mool Singh S/o Shri Sardar Singh, R/o Kekri
      Choraha Rajnagar, Bijaynagar, District Ajmer
      (Raj.)
2.    Ganga Singh @ Doctor S/o Mool Singh, R/o
      Kekri Choraha Rajnagar, Bijaynagar, District
      Ajmer (Raj.)
3.    Hemendra Singh S/o Mool Singh, R/o Kekri
      Choraha Rajnagar, Bijaynagar, District Ajmer
      (Raj.)
4.    Sudarshan Singh S/o Mool Singh, R/o Kekri
      Choraha Rajnagar, Bijaynagar, District Ajmer
      (Raj.)
5.    Bhairu Singh S/o Laxman Singh, R/o Chausla
      Bijaynagar, District Ajmer (Raj.)
                                                       ----Petitioners
                              Versus
1.    State Of Rajasthan, Through Pp
2.    Smt. Shanti W/o Late Shri Bhagirath, R/o
      Chausla Bijaynagar, District Ajmer (Raj.)
                                                 ----Respondents

For Petitioner(s) : Mr. Jai Prakash Gupta, Adv. For : Mr. Mahendra Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

04/08/2023

Learned counsel for petitioners prays for

withdrawal of this criminal misc. petition.

(2 of 2) [CRLMP-1732/2020]

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /376