Mohammad Sabir Khan vs Abdul Satar (2023:Rj-Jp:16727)
2023 Latest Caselaw 3183 Raj/2

                                   [2023:RJ-JP:16727]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 13995/2017

                                   Mohammad Sabir Khan Son Of Abdul Gaffar, Resident Of Plot No.
                                   10, Oposite Jubeda Masjid, Choudhary Colony, Gangapol Road,
                                   Out Side Of Char Darwaja, Jaipur Raj.
                                                                                                      ----Petitioner
                                                                       Versus
                                   Abdul Satar Son Of Abdul Gaffar, At Present Resident Of Plot No.
                                   10, Oposite Jubeda Masjid, Choudhary Colony, Gangapol Road,
                                   Out Side Of Char Darwaja, Jaipur Raj.
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, stay application and all other pending application/s, if

any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/22

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