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Prahlad Ram S/O Shri Mohan Ram ... vs Rajasthan Public Service ...
2023 Latest Caselaw 3176 Raj/2

Citation : 2023 Latest Caselaw 3176 Raj/2
Judgement Date : 4 August, 2023

Rajasthan High Court
Prahlad Ram S/O Shri Mohan Ram ... vs Rajasthan Public Service ... on 4 August, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:16722]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 8099/2019

                                   Prahlad Ram S/o Shri Mohan Ram Pilania, Aged About 42 Years,
                                   R/o Village Anesariya, Post Sarari, Tehsil Ladnun, District Nagaur
                                   (Raj.)
                                                                                                           ----Petitioner
                                                                            Versus
                                   Rajasthan        Public    Service       Commission,            Ajmer   Through    Its
                                   Secretary.
                                                                                                         ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, stay application and all other pending application/s, if

any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/45

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