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Ram Kumar S/O Sh. Gordhan Ram vs Hindustan Salt Limited ...
2023 Latest Caselaw 3169 Raj/2

Citation : 2023 Latest Caselaw 3169 Raj/2
Judgement Date : 4 August, 2023

Rajasthan High Court
Ram Kumar S/O Sh. Gordhan Ram vs Hindustan Salt Limited ... on 4 August, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:16742]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 6847/2021

Ram Kumar S/o Sh. Gordhan Ram, Aged About 58 Years, R/o B-

602, Block-Iii, Kendriya Vihar, Jagatpura, Jaipur, Rajasthan.
                                                                      ----Petitioner
                                    Versus
1.       Hindustan Salt Limited, Through Its Chairman Of Board

         Of Directors, G-229, Sitapura Industrial Area, Sanganer,

         Jaipur (Rajasthan)
2.       Chairman Cum Managing Director, Hindustan/sambhar

         Salt Limited, G-229, Sitapura Industrial Area, Sanganer,

         Jaipur (Rajasthan).
3.       National Commission For Schedule Cast, Through Its

         Secretary, 5Th Floor, Lok Nayak Bhawan, Khan Market,

         New Delhi. 110003.
                                                                 ----Respondents

For Petitioner(s) : Mr. Amit Mathur For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/08/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition with liberty to file fresh one in case need

arises, on the basis of fresh cause of action.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn with liberty as prayed for.

[2023:RJ-JP:16742] (2 of 2) [CW-6847/2021]

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/112

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