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National Engineering Industries ... vs Shri Narendra Kumar Meena S/O Shri ...
2023 Latest Caselaw 3168 Raj/2

Citation : 2023 Latest Caselaw 3168 Raj/2
Judgement Date : 4 August, 2023

Rajasthan High Court
National Engineering Industries ... vs Shri Narendra Kumar Meena S/O Shri ... on 4 August, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:16626]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14358/2021

                                   National Engineering Industries Limited, Khatipura, Road, Jaipur
                                   - 302006 Through Its Power Of Attorney Sh. Gourav Chaturvedi.
                                                                                                             ----Petitioner
                                                                              Versus
                                   Shri Narendra Kumar Meena S/o Shri Brij Lal, Resident Of C-30,
                                   Mazdoor Nagar, Ajmer Road, Jaipur (Raj.)
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Prem Shanker Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/08/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statement made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /75

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