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Jagdish Prasad Sharma S/O Late ... vs Smt. Usha Sharma, Senior Ias ...
2023 Latest Caselaw 3161 Raj/2

Citation : 2023 Latest Caselaw 3161 Raj/2
Judgement Date : 4 August, 2023

Rajasthan High Court
Jagdish Prasad Sharma S/O Late ... vs Smt. Usha Sharma, Senior Ias ... on 4 August, 2023
Bench: Mahendar Kumar Goyal
[2023:RJ-JP:16693]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 48/2023
                                         In
                 S.B. Civil Writ Petition No.11601/2021

Jagdish Prasad Sharma S/o Late Shri Surajmal Sharma, Aged
About 61 Years, R/o Village And Post Gadhtaknet, Via Ajitgarh,
Tehsil Srimadhopur, District Sikar (Raj.)
                                                                  ----Petitioner
                                     Versus
1.       Smt. Usha Sharma, Senior Ias, Chief Secretary, Govt. Of
         Rajasthan, Secretariat, Rajasthan Jaipur.
2.       Shri Anand Kumar, Principal Secretary, Department Of
         Revenue, Govt. Of Rajasthan, Secretariat, Rajasthan
         Jaipur.
3.       Shri Amit Yadav, District Collector, Sikar.
4.       Shri Dilip Singh Rathore,                     Sub-Divisional   Officer,
         Srimadhopur, District Sikar.
5.       Shri Lokendra Singh Meena, Tehsildar, Tehsil Srimadhopur,
         District Sikar.
6.       State Of Rajasthan, Through Chief Secretary, Govt. Of
         Rajasthan, Secretariat, Rajasthan Jaipur.
                                         Respondents-Contemnors

7. Suresh Khatik S/o Choturam Khatik, Encroacher Of Being R/o Village Gadhtaknet, Via Ajitgarh, Tehsil Srimadhopur, District Sikar.

8. Kailash Meena S/o Boduram Meena, Encroacher Of Being R/o Village Gadhtaknet, Via Ajitgarh, Tehsil Srimadhopur, District Sikar.

9. Kiran W/o Shri Krishan, Encroacher Of Being R/o Village Gadhtaknet, Via Ajitgarh, Tehsil Srimadhopur, District Sikar.

10. Shriram S/o Narayan, Encroacher Of Being R/o Village Gadhtaknet, Via Ajitgarh, Tehsil Srimadhopur, District Sikar.

11. Gyarsi Lal Jat S/o Pokharmal Jat, Encroacher Of Being R/o Village Gadhtaknet, Via Ajitgarh, Tehsil Srimadhopur, District Sikar.

12. Badriprasad Sharma S/o Ramniwas Sharma, Encroacher Of Being R/o Village Gadhtaknet, Via Ajitgarh, Tehsil Srimadhopur, District Sikar.

13. Nandlal Sharma S/o Hariram Sharma, Encroacher Of Being R/o Village Gadhtaknet, Via Ajitgarh, Tehsil Srimadhopur, District Sikar.

14. Phoolchand Meena S/o Dolaram Meena, Encroacher Of Being R/o Village Gadhtaknet, Via Ajitgarh, Tehsil

[2023:RJ-JP:16693] (2 of 2) [CCP-48/2023]

Srimadhopur, District Sikar.

15. Puranmal Jogi S/o Ramu Jogi, Encroacher Of Being R/o Village Gadhtaknet, Via Ajitgarh, Tehsil Srimadhopur, District Sikar.

----Proforma Respondents

For Petitioner(s) : Mr. Sultan Singh Kuri for Mr. Subhash Sharma For Respondent(s) : Mr. Rajesh Maharshi, AAG with Mr. Udit Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

04/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/121

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