Rajasthan High Court
Raj Tech Education Through Asst ... vs Dhanraj Meena And Others ... on 4 August, 2023
Bench: Mahendar Kumar Goyal
[2023:RJ-JP:16629]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Second Appeal No. 63/2015
Rajasthan Technical Education through its Assistant Director,
Technical Educational Jodhpur.
----Appellant/Defendant
Versus
1.Raja Ram Meena S/o Shri Fool Chand Meena, R/o Chooli
Barwas, Tehsil Toda, District Tonk.
----Respondent/Plaintiff
2.Principal, Saraswati Industrial Training Centre, Jugalpura,
Niwai.
3.Director, Adarsh Sarawati Mahila Shiksha Avam Gramin Vikas
Samiti, Naya Teela, 1/235, Housing Board Colony, Tonk.
-----Defendants/Respondents
Connected With
S.B. Civil Second Appeal No. 62/2015
Rajasthan Technical Education through its Assistant Director,
Technical Educational Jodhpur.
----Appellant/Defendant
Versus
1.Jugraj Bairwa S/o Shri Prahalad Bairwa, R/o Falodi, District
Sawaimadhopur.
----Plaintiff/Respondent
2.Principal, Saraswati Industrial Training Centre, Jugalpura,
Niwai.
3.Director, Adarsh Sarawati Mahila Shiksha Avam Gramin Vikas
Samiti, Naya Teela, 1/235, Housing Board Colony, Tonk.
----Defendants/Respondents
S.B. Civil Second Appeal No. 64/2015
Rajasthan Technical Education through its Assistant Director,
Technical Educational Jodhpur.
----Appellant/Defendant
Versus
1.Madan Lal Bairwa S/o Shri Hajari Lal Bairwa, R/o Dattwas,
Tehsil Niwai, District Tonk.
----Plaintiff/Respondent
2.Principal, Saraswati Industrial Training Centre, Jugalpura,
[2023:RJ-JP:16629] (2 of 3) [CSA-63/2015]
Niwai.
3.Director, Adarsh Sarawati Mahila Shiksha Avam Gramin Vikas
Samiti, Naya Teela, 1/235, Housing Board Colony, Tonk.
----Defendants/Respondents
S.B. Civil Second Appeal No. 65/201
Rajasthan Technical Education through its Assistant Director,
Technical Educational Jodhpur.
----Appellant/Defendant
Versus
1.Dhanraj Meena S/o Shri Prahlad Meena, R/o Rahimganj,
Mohammadpura, Tehsil Uniyara, District Tonk.
----Plaintiff/Respondent
2.Principal, Saraswati Industrial Training Centre, Jugalpura,
Niwai.
3.Director, Adarsh Sarawati Mahila Shiksha Avam Gramin Vikas
Samiti, Naya Teela, 1/235, Housing Board Colony, Tonk.
-----Defendants/Respondents
S.B. Civil Second Appeal No. 66/2015
Rajasthan Technical Education through its Assistant Director,
Technical Educational Jodhpur.
----Defendant/Appellant
Versus
1.Ramesh Chand Meena S/o Shri Jai Narayan Meena, R/o Guda
Anandpura, Tehsil Niwai, District Tonk.
----Plaintiff/Respondent
2.Principal, Saraswati Industrial Training Centre, Jugalpura,
Niwai.
3.Director, Adarsh Sarawati Mahila Shiksha Avam Gramin Vikas
Samiti, Naya Teela, 1/235, Housing Board Colony, Tonk.
-----Defendants/Respondents
S.B. Civil Second Appeal No. 78/2015
Rajasthan Technical Education through its Assistant Director,
Technical Educational Jodhpur.
----Appellant/Defendant
Versus
1.Amar Chand S/o Jai Ram Meena, R/o Ramsinghpura, Tehsil
Sawai Madhopur, District Sawai Madhopur.
[2023:RJ-JP:16629] (3 of 3) [CSA-63/2015]
----Plaintiff/Respondent
2.Principal, Saraswati Industrial Training Centre, Jugalpura,
Niwai.
3.Director, Adarsh Sarawati Mahila Shiksha Avam Gramin Vikas
Samiti, Naya Teela, 1/235, Housing Board Colony, Tonk.
----Defendants/Respondents
For Appellant(s) : Mr. Hari Kishan Saini, Dy.G.C.
For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
04/08/2023
Learned counsel for the appellant submits that since, the
result of the respondents/plaintiffs has already been declared in
pursuance of the judgment and decree dated 15.09.2014 passed
by the learned Appellate Court, these second appeals are rendered
infructuous.
The same are dismissed accordingly.
The pending application also stands disposed of.
(MAHENDAR KUMAR GOYAL),J
Sudha/63-68
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