Dr Sridhar Sharma And Ors vs State Education Departmentors ...
2023 Latest Caselaw 3143 Raj/2

[2023:RJ-JP:16644]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 15353/2013

1.       Dr. Sridhar Sharma S/o Shri Gattu Lal Sharma, Plot No. 2,
         Behind Mangal Bhawan, Khatipura, Jaipur And Presently
         Working As College Lecturer In English, At Shri S.k.
         Kalyan Govt. College, Sikar.
2.       Dr. Smt. Usha Sharma W/o Shri Nawal Kisore Sharma,
         Presently Working As College Lecturer In Sanskrit, At Shri
         S.k. Kalyan Govt. College, Sikar.
3.       Dr. Smt. Sumitra Yadav W/o Dr. Indraj Singh Dana,
         Presently Working As College Lecturer In Hindi, At Shri
         S.k. Kalyan Govt. College, Sikar.
                                                                       ----Petitioners
                                       Versus
1.       The    State     Of       Rajasthan      Through           Secretary   Higher
         Education Department, Govt. Of Rajasthan, Secretariat,
         Jaipur.
2.       The    Secretary,         Department         Of    Personnel,      Govt.   Of
         Rajasthan, Secretariat, Jaipur.
3.       The Commissioner/director, College Education, Rajasthan,
         Jaipur.
4.       The Principal, Shri S.k. Kalyan Govt. College, Sikar.
                                                                     ----Respondents

For Petitioner(s) : Mr. Hanuman Choudhary Mr. Tarun For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/08/2023

Counsel for the petitioners seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

[2023:RJ-JP:16644] (2 of 2) [CW-15353/2013]

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /494

Powered by TCPDF (www.tcpdf.org)