Subhash Chand Kumawat vs State Of Raj And Ors ...
2023 Latest Caselaw 3132 Raj/2

                                   [2023:RJ-JP:16726]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 8457/2018

                                   Subhash Chand Kumawat S/o Shri Laxmi Narayan, R/o Piprali,
                                   Tehsil And District Sikar Raj. Posted At Government Secondary
                                   School, Sagwada Paal, Panchayat Samiti Rishabhdev, District
                                   Udaipur.
                                                                                                         ----Petitioner
                                                                         Versus
                                   1.       State Of Rajasthan Through Principal Secretary To The
                                            Government, Department Of Education, Govt. Of, Jaipur
                                   2.       Director, Secondary Education, Rajasthan, Bikaner.
                                   3.       Additional State Project Director, Rajasthan Secondary
                                            Education Council, Jaipur
                                                                                                      ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, stay application and all other pending application/s, if

any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/25

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